Section 2(a) in The Special Protection Group Act, 1988
(a)active duty in relation to a member of the Group means any duty as such member during the period when he is posted to physically protect the Prime Minister of India and the members of [his immediate family or a former Prime Minister and the members of his immediate family,] [Substituted by Act 48 of 1991, Section 3, for "his immediate family" (w.e.f. 25.9.1991).] wherever he or they may be;
