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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(b) in The Maharashtra Medical Practitioners Act, 1961

(b)the manner in which the meetings of [the Council] [These words were substituted for the words 'the Board and the Faculty' by Maharashtra 23 of 1982, Section 31(b).] shall be convened, held and conducted under sub-section (1) of section 9;