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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(5)(vii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(vii)proposed method of mining/ development of mines, use of explosives and blasting operations, if any, stacking and disposal of minerals, mine-drainage pattern, handling of the overburden, location of electronic weigh bridges, and mineral processing, if any;