Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in The Immigration and Foreigners Act, 2025 (g)“immigration function” means any one of the functions relating to—(i)the visa issuance and regulation of entry into;(ii)transit through;(iii)stay in; or(iv)movement within and exit from,
