Chattisgarh High Court
Chhatra Pratap Singh vs Tulsi Prasad on 19 January, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCC No. 665 of 2022
Chhatra Pratap Singh Versus Tulsi Prasad
19.01.2023 Mr. Ram Kumar Tiwari, counsel for the petitioner.
Issue notice to the respondents on payment of PF as per rules.
Sd/-
(P. Sam Koshy) JUDGE Rohit