Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Chhatra Pratap Singh vs Tulsi Prasad on 19 January, 2023

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet
                             MCC No. 665 of 2022
                   Chhatra Pratap Singh Versus Tulsi Prasad

19.01.2023    Mr. Ram Kumar Tiwari, counsel for the petitioner.

              Issue notice to the respondents on payment of PF as per rules.

Sd/-

(P. Sam Koshy) JUDGE Rohit