Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011 15. Miscellaneous. - The State Government may explain any provision of the Rules by a notification/instruction and remove the difficulties arising in its implementation.
