Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 17 in West Bengal Legislature (Removal of Disqualifications) Act, 2007 17. Society for Self-Employment for Urban Youth, a society registered under the West Bengal Societies' Registration Act, 1961.(West Ben. Act XXVI of 1961).
