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[Cites 0, Cited by 0] [Section 172(1)] [Section 172] [Entire Act]

State of Punjab - Subsection

Section 172(1)(d) in The Punjab Panchayati Raj Act, 1994

(d)exercise such other powers, perform such other functions and discharge such other duties as the Zila Parishad may by general resolution direct or as the State Government may by rules made in this behalf prescribe;