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State of Madhya Pradesh - Section

Section 4 in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

4. Conditions of eligibility for promotion.

- The committee shall consider the cases of promotion of all those persons who on the last day of preceding month of the date of meeting had completed the service shown in column 5 of the Schedule appended. The assessment shall be made about last five years work for the post of lecturer and Principal and three years work for the remaining posts.