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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(iv) in The Punjab Cattle Fairs (Regulation) Act, 1967

(iv)arrangements for watch and ward, lighting, medical first-aid veterinary aid, sanitation, tentage and other facilities as may be necessary in connection with the cattle fair;