Delhi High Court - Orders
Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 12 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 28/2021 & IA Nos. 959/2021, 2233/2021
REACON ENGINEERS (INDIA) PVT. LTD.
..... Petitioner
Through: Mr. Jayant Mehta, Sr. Adv. with Mr.
Dibyadyuti Banerjee and Ms.
Sumedha Haldar, Advs.
versus
AIRFORCE NAVAL HOUSING BOARD & ANR.
..... Respondent
Through: Mr. Ashwin Kataria, Adv. for
Respondent No.1 (through VC)
Ms. Mani Gupta and Ms. Saumya
Upadhyay, Advs. for Respondent No.
2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.04.2023 List on 28.07.2023.
SACHIN DATTA, J APRIL 12, 2023/r Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:13.04.2023 17:18:37