Gujarat High Court
Upendra P Bhatt & 2 vs District Development Officer & 3 on 23 October, 2013
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/SCA/10455/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10455 of 2013
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UPENDRA P BHATT & 2....Petitioner(s)
Versus
DISTRICT DEVELOPMENT OFFICER & 3....Respondent(s)
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Appearance:
MR ISHAN MIHIR PATEL, ADVOCATE for the Petitioner(s) No. 1 - 3
MR HS MUNSHAW, ADVOCATE for the Respondent(s) No. 1
MR RH RUPARELIYA, ADVOCATE for the Respondent(s) No. 2
NOTICE SERVED for the Respondent(s) No. 3 - 4
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 23/10/2013
ORAL ORDER
The petition has been called out twice. None appears for the petitioners even on the second call. The petition could have been dismissed for nonprosecution. However, in the interest of justice, it is adjourned to 11.11.2013. The adinterim relief, granted earlier, shall continue till then.
(SMT. ABHILASHA KUMARI, J.) sunil Page 1 of 1