Securities Appellate Tribunal
Gopal S. Chandrashekhar & Anr. vs Sebi on 26 June, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 26.6.2023
Misc. Application No.1361 of 2022
And
Appeal No.522 of 2022
Gopal S. Chandrashekhar ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Joby Mathew, Advocate with Ms. Tanya Gupta, Ms.
Nitiksha Parmar and Ms. Priyanka Kotwani, Advocates i/b.
Joby Mathew & Associates for the Appellant.
Mr. Aditya Sarangarajan, Advocate with Mr. Mohammed
Lokhandwala, Advocate i/b. Mansukhlal Hiralal & Co for
the Respondent.
With
Misc. Application No.1647 of 2022
And
Appeal No.523 of 2022
Gopal S. Chandrashekhar ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
2
Mr. Joby Mathew, Advocate with Ms. Tanya Gupta, Ms.
Nitiksha Parmar and Ms. Priyanka Kotwani, Advocates i/b.
Joby Mathew & Associates for the Appellant.
Mr. Aditya Sarangarajan, Advocate with Mr. Mohammed
Lokhandwala, Advocate i/b. Mansukhlal Hiralal & Co for
the Respondent.
Order :
1.Delay in the filing of the reply is condoned. The application is allowed. The reply is taken on record.
Rejoinder has also been filed.
2. List on 28th July, 2023.
3. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup RAJALAK Digitally signed Technical Member by SHMI RAJALAKSHMI 26.6.2023 HARISH HARISH NAIR Date: 2023.06.28 RHN NAIR 15:11:39 +05'30'