Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(c) in Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010 (c)unauthorized occupation on public street except in those cases which are covered under clause (d) of sub-section (1) of section 3; and
