Shruti Siddharth Bengani vs Siddharth Surendra Kumar Bengani on 19 April, 2023

[Cites 1, Cited by 1]

Supreme Court - Daily Orders

Shruti Siddharth Bengani vs Siddharth Surendra Kumar Bengani on 19 April, 2023

Bench: Sudhanshu Dhulia

                                                      1


     ITEM NO.1623                               COURT NO.11                        SECTION XVI-A

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                  No(s).    976/2023

     SHRUTI SIDDHARTH BENGANI                                                 Petitioner(s)

                                                     VERSUS

     SIDDHARTH SURENDRA KUMAR BENGANI                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.76552/2023-EX-PARTE STAY and IA
     No.76553/2023-EXEMPTION FROM FILING O.T. )

     Date : 19-04-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                   Mr. Navdeep Jain, Adv.
                                         Ms. Khushboo Natholia, Adv.
                                         for Mr. Nikilesh Ramachandran, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Application for exemption from filing O.T. is allowed.

This petition has been filed by the petitioner-wife for transfer of FSuit No. 547/2023 filed by the respondent under Section 13 (1) (ia) of the Hindu Marriage Act, 1955.

Issue notice to the respondent, returnable Signature Not Verified in six weeks.

Digitally signed by

Charanjeet Kaur Date: 2023.04.24 18:15:04 IST Reason: Meanwhile, further proceedings in FSuit No. 547/2023, titled as “Siddharth Surendra Kumar Bengani vs. Shruti Siddharth Bengani, pending before 2 the Court of Principal Judge, Family Court, Ahmedabad, Gujarat, shall remain stayed till the next date of listing.

[CHARANJEET KAUR] [VIDYA NEGI] ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR

Unlock Advanced Research with PRISMAI

Supreme Court - Daily Orders