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[Cites 8, Cited by 0]

Andhra Pradesh High Court - Amravati

Pilla Venkateswara Rao, vs The State Of Andhra Pradesh on 3 October, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR
THURSDAY, THE THIRD DAY OF OCTOBER
TWO THOUSAND AND TWENTY FOUR
"PRESENT:

THE HONOURABLE DR JUSTICE K MANMADHA RAO

W.P Nos. 24572, 24843, 24549, 24996 & 25559 of 2024

WLP.No. 24872 of 2024

Setween:

7.

Ko

JGopala Krishna, S/o. Kumara Swamy, aged about 58 years,
Occ: Assistant Executive Engineer, R/O. Plot No. 303, Chaebrol Towers.
Opp- ss Viswa Hindu | Parishal Office, Kommuruvarivesdhi,
Salyanaryanapuram, Vijlayawada-2.

BP VYenu babu, S/o. Siva: famaiah, aged about 53 years, GcccAssistant
Executive Engineer, Ro, 7-5-189/4 80, Rainbow Apartment, Sad Line
Srivishnadevaraya Nagar, Turakapalem Road, Lic Colany Extn,
Guntur - §22008, Andhra Pradesh.

P. Srinivasa Reddy, S/o. Pardhasaradhi Reddy, aged about 8? years,
Occ: Assistant Executive Engineer, R/o. H.No.15-1-884/5, 2nd Lane,
Nehru Nagar, Macherla, Guntur Dist ic-522426, Andhra Pradest.

. BV. Sesha Chalapathi; Syo, Yenkala Lakshmi Vara Prasadaraa, aged

about 98 years, Qcc:Assistant Executive Engineer, Rfo. 84.8-10/2. Sr}
Surya Park view pats, Raghava Nagar, Palamatalanka, Sri Kishnaveni
Talent School, Vlayawada, Krishna District, Andhra Pradash-Seao1a.
Petitioners
AND
State of Andhra Pradesh, rep. by its Principal Secrelany, Panchayall Raj

ran'

anc Rural Development Depariment, Secretariat, Velagapudi,

Amaravatl, Andhra Pradesh.

Engineer-in-Chief, Panchayat Ral Department, Government af Andhra
Pradesh, Viiayawada, Andhra Pradesh.


Venkata Sastry, OncAssistant Execullve Engineer, OO.

od

Superintending Engineer, Panchayat Raj Circle, Kakinada, East
Gadaverl Distict, Rfo. Rarnarao Pets, Near Subbaiah Hote! , Xekinac
ast Godavari District-45 O00 OS.
4, ViRanga Rao, S/o. V.Peddakotaiah Assistant Exenutive Engineer Ofo.
Engineer In Chief, OR Devamnent = é2.". Compound. Bandar Road,
Vilayawada. |
NV. Subbe Reddy, Svo..N Subba Reddy, Aged 53 years, As
Executive Engineer, Panchayat Rai Department, Pi Sub Giision.

fen rst
Stary

£7
oy

3

Udeyagiri, Nellore District,

2 Sim Awl iw sewed EO VA Ppe oie saort
&. M.Anun Apparao, Sfo. Apnala Naidu, Aged 82 years, Assistant

Executive Engineer, Pan chaya at Raj Department, Mandal Engineering
Officer, Sabbavaram, Visakhapainam District,

(Respondent No.6 and 6 impleaded as per Court order dafad
aNOd2022 vide LA No.2 of 2024 In WP No O487s of ade t in the Petition
and Affidavit}

7. V.lesla Krishna Kurnar, Sio.T Raghava Lakshmaiah, Aged about 54
years, Agsislant Executive Engineer, V & OC Sub-Divis sion, Tirupati,
GChenna Reddy Colony, Tirapad, Chittoor District. Pin SY SO,

& Y¥ Venkata Ramesh Babu Sio.¥. Rasaiah. Aged about 52 year
Assistant Executive Engineer, V & QC Sub-Oiision, ZR. Campound
Suniur 822 004. a

3. Ghukka Mani Kumar, S/o. oh, Peniaish, Aged about 49 years, Assistant
Execullve Engineer, PHU: Sub-D dwision, FR Department, Tanuku, Near
éP High School, Tanuku, W.G.Df Pin 8549 1

10. Lola Satyanarayana, S/o. L.Veera Narayana, Aged about §4 Years,
Assisiant Executive Engineer, Su aub-Division, PR | Denariment,
Sabbavaram, Behind MRO Cifice, Sabbavaram, Vis isakhanginam-53 1


(Respondent Nos. * to 19 impleaded as per Court order dated
20.07 2022 vide LA No.8 of 2021 in WP No.24872 of 2021 in the Petition
and Affidayvig}

. Respondents

Petition under Article 220°nf the Constitution of india praying that in the
circumstances stated In the affidavit fled therewith, the High Court may be
pleased to issue an apnropriate Writ or order, ane more particularly in the
nature of Writ of Mandamus, deci aring G.O.Ms.No.?1, Panchayat Raj and
Rural Development Department, dated 05. 10.2021, as legal, arbitrary, in utter

violation of the principles of natural justice, viated by malice in law and
unconstitutional and cor nsequantly set aside G.O.Ms No.7 1, Panchayat Ral
and Rural Develonment Department dated 05.10.2021,

IA NO: 1 OF 2924

Pelion under Section 167. OPC praying that in the circumstances
Stated in the affidavit fled in support of the petition, the High Court may be
pleased to suspend fhe operation of GO MMs No 1, Panchayat Raj anc Rural
Development Department, dated 05.4 0.2021, pending disposal of WP 24872
of 2021, on the file of the High Court,

The petition coming on for hearing, Ubon perusing the Petition and the
alidavit filed in sunport thersef and fhe order of the High Court, dated
29.10.2024, 20.47.9004, O7-04-2022, 17.03.2022, 25.04. 202, 28.08 2022,
20.07 2022, 16.74.2022. OF. 12.2022, 16.03.2033, 29.08.2023, 09.04 29024.
12.08.2024, & 26.09.2024, made herein and upan hearing the arguments of
Sti Srinivas Rao Bodduluri, Advocate for petifioners and of the G.P. for
Services- [V for Respondent Nos} & 2 and Sr N. Bharat Babu, Advacate for
the respondent Nas. 3 fo 16. 7 .


W.PUNo. 24543 of 2034

Setween:

4
g

i

fod

i. VEL. Prasacda Rao, Sic V. Venkatramaic ah, Age- 88 years, working as

XN

Asst. Executive Engi ineer, MPP, Trafluru, Prekasam District.

&.Roteswara Rao, Slo. 8. Chinna Koti Lingam, Age- 5? years, working
a8 Asst. Executive e Engineer, \ V&QC Sub division, Narasaracpet, Guntur
District,
MLNS. Prasad, S/o. Venkateswara Rao, Age. 58 years, working as
Asst Executive Engineer, PH Sub Division, Sattenapalll, Guntur
District, |
Y Sudhakar Rao, Sfo, Sideswars Rao, Age. 59 years. workir gas Asst.
Executive Engineer, PIL Sub division Satienapalll, Guntur Mistry.
S.oeshaiah, Sfo. S Kondaiah, Aged Sa years, working as Asst.
Exenuilve Engineer, PR-PIU Sub division, Aimakur, SPSR Nellore
Distinct,

» Petitioners

The State of Andhra Prade Gesh, Rep by is Principal Secreta; 'y, Panchayat
Ral and Rural Develo Samant CEsit) Department, See cretariat,
Yelagapudi, Guntur District.

The Engineer in Chief Santkhe yat Raj, Andhra Pradesh, Vilayawada.
Mrishna District.

NV. Subba Reddy, Slo. N. Subba Reddy, Aged about 53 years,
Assistant Executive Engineer, Panchayat Raj Department, PIU Sub
Division, Udaya agin, Nellore District,

M.Ariun Apparan, S¥o. Appala Naidu, Aged about 52 years, Assistant
Executive Engineer, Panchayat Raj ~ onmene Mandal Engineering

Officer, sabbavaram, Vis isakhapatnam iS

[Respondent Nos.3 and 4 are imopleaded as per Court Order dated 28.
04-2022 In LA No.3 of 2094 ja Wwe No.24543 of 2021]

Respondents


Pelion under Articie 226 0 fhe Consiitufion of India praying that in the
circumstances stated in the affidavit led therewith, the High Court may be
Bleased to Issue a writ order or. threch iON especially one in the nature of writ of
trandamus declaring that aj} ¢ G:O.Ms.No.?1, of,$-10-2021 is Hegal, aritvary
and is therefore violative of article 14, 16 and 24 of the Constitution of India
apart fram it being violative of State Reorganization Act 2044,

IANO: 1 OF 2627

Petition under Section 151 CPC praying that in the circumstances
Stated in the affidavit filed in support of WLP), the High Court may be pleased
fo suspend the operation of impugned orders issued in G.O.Ms.No. 74, df 5
12027, pending disposal OF WEPNo. 24543 of 2021, on the file of the High
Court.

The petition coming on for Hearing, por perusing the Petition and the
affidavit Med in support thereof and the Orders of the High Court, dated
28.90.2021, 29.11.2024, OF-01-2022, 25.02.2022, 14.08.2032. 25-n4.2022
72.08 2002 20.07 2022, 29.09.2022, 18.03.2023. O4.05. 2023, 28.08.2023,
09.04.2024, 12.09 2094 § 26 08.2024, made herein and upon hearing the
arguments of Sri Srinivasa Rao Madi iraju, Advocate for the Petitioner and af
the G.P for Services ~ PY for "Respondent Nos.1 & 2 and Mis GV Shivaji,
Advonste for the respandent NSé. 3 &4,

WRIT PETITION NO: 24849 OF 2021
Setwean:

1. R. Bhaskar Reddy, S/o. B Venkataras mudu, Age 58 years, working as
Asst. Executive Engineer, PRE Sub di vision, Ananthapurll, Anant thagur
Distinct


£3

ie

Ces

P Sreenivasulu, Syo. PY Ramaiah, Age 59 years, wo Gas Asst,
Execuilve Engineer, Pil (PR) Sub division, Uray vakonda, Ananthasur
District oe

S.Khader Basha, S/o. S.Mahaboob Sasha, Age 59 years, work ing as
Asst, Exenutive Engineer, PIU (PR) Sub division, Adhoni, Kurnoo
District,

Petitioners

The State af Andhra Pradesh, Rep by is Principal Seoretary, Pan chayal
Raf and Rural Oevelonment lest) Department, Secrefariat,
Velagapudi, Guntur Disney"

The Engineer in Chief. Panchayat Ral, Ancihra f Pradesh, Vileyawa

Krishria Districs

N.V.Subba Reddy, Say 'N. Subba Reddy, Aged about 93 PQarS,

Assisiant Executive Engineer, Panchayat Raj Deparment, PIU Sub
Division, Udayagiri, Nellore Deh ret

*~

MLArUun Apna: rao, Sia. Appaia ma Neu, 4 wed about 5° years, Assistans
x 3

oy.

mxecutive Engineer, Pgnoha Ayal Rai Ospartment, Mandal Engineer ing
Oficer, Sabbavaram, Visakhapainam District

(Respondent No.3 and 4 imoleader S as per Court order cdafed 25 MOS OSS vide
lA.No.3 of 2021 in WOPLNo. 24549 in the Petition and AN Ae)

oat

V.leela Krishna KumarcSvo. T Ray ghava Lakshna maiah, Aged about | at
years, Assistant Executive Engi meer, VX OC Sub Divisio m, Tirupati,

ay

Chenna Reddy Col ny, Tirupat!, Chittoor District, Pin: ST? Sar.

. ¥ Venkata Ramesh Babu, AYOY. Rasalah, Aged about S2. years,.

Assistant Executive Engineers, V & QO Sub-Division, Z.Poc COMPQUNG

Guriur 522 004.


Chukka Mant Kumar, S/o. Ch. Pantaiah, Aged about 49 years,

own
*

Assistant Executive Engineer, PIU Sub-Division, PR Daparimant,
Tanuku, Near ZP High School, Tanuku, W.G.DL Pin: 534 944,

8. Lola Satyanarayana, S/o, L. Veera Narayana, Aged about: 51 years,
Assistant Executive Engineer, PIU) Sub-Division, PR Department,
Sabbavaram, Behind MRO Office, Sabbavaram, Visakhapainam-531

O35,

(Respondent Nos. § to 8 impleaded as per Court Order dt.20.07 2022
vide IA No. 4 of 2024 In WP. No.24849 of 2097 mm the petition ane
affidavit, |

Respondents

Petition under Articls 22 38 of the Constitution of india praying that in the

circumstances stated in the affidavit fled therewith, the High Court may be

pleased to issue a wrt order | on.direcion especially one in the nature of writ of

mandamus declaring that a).G:O.Ms.No.?1, dh5-10-2021 is Hlegal, arbitrary

and is therefore violative of articles 14, 1€ & 24 of the Constitution of India
apart from Hf being violative of State Reorganization Act 2044,

IANO: ( OF 2024

Petition under Section 951 CPC is fled praying that in the
circumstances stated in the affidavit fled in support of the writ petition, the
High Court may be pleased 'to. suspend the operation of impugned orders
issued in en ah5-10-2024, pending disposal of WP.No 24549 af
2021, on the file of the High Court.

The petition coming on for hearing, Upon perusing the Petition and the
affidavit fled in support thereof and the order of the High Court, dated
29 TO. 202 4, 29.41.2021, 1103. 2022, 25.04 2009) f, 28.06.2022, 20.07 2022.
18.09.2023, 29.09.2023, 03.04 2094, 12.00.2004. & 26.09.2024 made


herein and upon hearin Rg the arguments of Sr Srinivasa Rao Macdiraiu,

Advocate for the Petitioner and GP for Servicas-lV for Respondent Nos. 1&3
and Mis GV. Shiva, Advocate for the respondent Nos. 3 & 4 and of Sri

x
Sr

VUNResh Advocate for the re Spo ndent Nos. 5 to &

WRIT PETITION No. 24996 of 2024

Sefween:

1.

ne

cond

>

Mila Venkateswara Rao, S/o. Narayana Rao (late), aged 87 years, Occ.

aa

Asst. Executive Ene ineer, Of. The Engineering In Chief. Panchayath
' x :

Raj Dept, PW Grounds, Vilay Yawada, Krishna District.

Ch. Oivakara Ran, S/o. "Gangadhara Rao, aged 59 years, Oec. iy.
Executive Engineer, now PA fo SE O/s. The Superindending Engineer
Panchayath Rai Dept Vizianagaram.

K. Kasi Viswanath, Sio) Suryar naraya Ana, aged SY years, Occ. °y
Executive Engineer, now A to Sk Ofe. The Sup enndending Engin
Panchayath Ral Dept. Sritakulam

A.Ramesh Kumar, Syo. Sviharl aged S? years, Occ. Asst. Executive
Engineer, Vig. and Quality Control, Ofo. The Executive ingineer
Panchayath Raf Dept, Visakhapainam.

K.5.K Chakravarty, S/o. Late V 'snkaisswara Rao, aged OY years, Gee.
Asst. Executive Engineer, Of fo, The Engineering In Chief, Panchayath
Ral Dept. PA Gre runds, V4 layaw vada, Krishna District

P Madhu. Sfo. Ply. Ramana, aged 57 years, Qee - Dy. Executive
Engineer FAC, C¥o i U Sub-Division, Arukuyedl ey, Visakhapatnam
UNstrict.

P. Balai Narasimham, Sis. Late Sambasiva Rac, aged 58 years, Oce.

Me,

Dy. Executive Engineer FAC mow PA fo SE Ovo. The Superinodanding
Engineer Panchayath Raj Depariment, Visakhapatnam,
B. Srinivas, So. Krishna. Murthy, Aged 89 years, Dy. Exenutive

Engineer FAC Ofn. Project implementation Unit PERU) | Rajlam,
Srikakulam (Nstrict .


&. L. Apogia Sun, Slo. Narasimha Appadu, Aged 89 years, Occ. Dy.
Executive Engineer FAC Of. PAU, Kotabommall, Srikakulam,

10.2. Venkata Siva Prasad, S/o. Sannibabu, Aged 58 years, Occ. By.
Executive Engineer FAC Oe. PRL, Gajapathinagaram, Vizianagaram
Dist ee

11. D. Ravi Kumar, Syo. Bheema Rao (late), Age S? years, Occ:Assistant
mxeculive Engineer, PLU, Sabbavaram, Visakhapatnam (istrict

_...Petitioners
AND

1, The Stete of Andhra Pradesh, Rep. by is Principal Secretary Panchayai
Raj and Rural Develooment Depariment, Velagapucl, Amaravathi,
Guntur Oistrict, eo

é. The Engineer-in-Chief~ Panchayat Raj Department, State of AP.
Bandar Road, Opp : PWO Grounds, Vilayawada Krishna District.

3. & SiveaPrasad, S/o. & Naryana , aged 50 years, Assistant Executive
Engineer, Ofo. Engineer in Chief Panchayat Raj, Z.P. Compound PWD
Grounds, Bandar Road. Vifayawada.

4. R.Srinivasa Rao, S/o. B. Sanyasi Rao, aged about §3 years, Assistant
Execullve Engineer, Ofo. | Engineer in Chief, Panchayat Rai, 2B.
Compound, Qoposite PWD Grounds, Bandar Road, Viiayawada. |

Respondents

Respondent No.4 and 4 imoleaded as ber court order dafed 25.04 2022
vide LA.No. 2 of 2021 in WEP. No.24996 of 2027 in the petition and
affidavit ae |

Petition under Article 226 of the Gonstitutlon of India praying that in the
circumstances stated in the affidavit fled therewith, the High Court may Ge
Reased fo issue a Writ, order'or direction more particularly one in the nature

of Writ of Mandamus declaring the action of the respondents herein in issued


the impugned G_O.Ms No. PIOPR and RD Dept, dk 5.i1n.30e4 as eaal,
arbitrary, un-conefitutional and alsa cormrary fo the final orders passed by the

Hon'ble AP. Administrative Tribunal j in Q.ANo. SOTS/2008 and bafch dk
3.22011 and consequentialy the Hon'ble Court May be pleased fo selaside
the impugned G.O.Ms No.7. J PRLS RD Deol db §.10.2004

LALNo. 1 of 2024 >

Fetiion under Section 141 CPC mraying that in the circumstance
Stated in the affidavit Sled In suppert oF WLP. the High Court Tray be pleased
fo suspend the impugned G.OMs.No. ft, PR and ROD Dept. at: S.TO2024

ooh : o

pending disposal of W.P.No- 28998 of 2084. on the fle af the High Court,

The petition « somung on far hearin 8. Upon perusing the Petition and the
alidavit fled in support thereof -and ihe order of the High Coun, dated
28102081 28.41.2023 P42 e022, 25.02.2099 35.04. 2022, 26.07 202°.
18.03.2025, 29.09.2023. 03.04 2024, 12.09.2024 & 28.09.2024 mace
herein and upon hearing the arguments of Sri kde. Tagore, Advocate for the
Petitioners and of the Govi. Bis aver for Panchayat Raj for respondent Nos, 4
and 2 and Sri. No Ashwani Kumar Advocate for Respondent Nos. 3 & 4. :

WRIT PETITION NO: 25559 OF 3024
Between: |
1. K.Suresh, S/o. Kamma Narasimha Mur hy, Aged 56 years, Working as

Deputy Executive Ennineer (PAC), PA to SE, Kuru, West Godaverl

District,
é. T.Rahi, So. Venkats subba Rao, Aged Sa \ years, Working as Asst,
Executive Engineer, Office of the Exec ulive Engineer, PHY Division, 27.

compound, Kakinada, East So, davarl District.

x

P Someswera Rao,

hao

fa Venkata R Ratnam Aged SS years, Working as

Asst. Executive Engi ner, PI UA Akivicu, Krighna Cistric


4. V Rarnanarayana, S/o. Lakshmana Ras, Aged 54 years, Working as
MEQ, Rayavaram and DEE (FAC), Mandapeta, East Godavari District

S. VNaga Krishna Rao, SfocV Sudarsan Rao, Aged 54 years, Worn as

Asst, Executive Engineer DEE, Quality Contral O/o. Commissioner, PR

& RD, Tadepalli, Guntur District

GV.S.N. Swamy Naidu.S/o, Guddati Janaki Rama Reo, Aged 35

an

years, Working as Deputy Executive Engineer (FAC) (PRE
Shimavaram, West Godavari District,

G. Dharme Raju(Z-1)>: Slo: Gunde Venkata Rao, Aged §9 years,
Working as Deputy Executi ive Engineer PIU) Sub Dnvision, Rajahmundry,

~

mast Godavari District,
P.Ramakrishniah (Z-IN}y Sia P. Venkate Rao, Aged 5? years, Working

©

as Deputy Executive Eng! inger, PIU Sub division, Kakinada, East
Godavari (strict.

& Yerra Mehar Baba, S/o. Yerra Chellayya., Aged 56 years, Working as
Asst. Executive Engineer (PR), V&ac (SD), Bhimavaram, West
Godavari District, ---- |

10. B. Ramachandra Rao, S/a-Narasimha Murthy, Aged 58 years, Working
as AEE. PLU, Sub Division, Jangareddygudem, West Godavari
District. oe

Petitionars
AND ,

t. The State of Andhra Pradesh, Rep by ils Principal Secretary, Panchayat
Raf and Rural Development (esiL}} Deparment, Secretariat,
Velagapudi, Guntur District |

Pd

The Engineer in Chief, Panchayat Raj, Andhra Pradesh, MG Road
Vijayawada, Krishna [strict

Reapondents:

Petition under Article 226 of the Constitution of India Draying that in the

cyoumsiances stated in the affidavit Wed therewith, the High Court may be

ay


ote

pleased fo issue a wri ander or direction e especially one in the nature of wrt

Mandamus declaring that

of

&@} G.OLMs No F4 » GUS 1O2081 is egal, arbirary and js iherefors

Walative of Articles 14, 16 & 21 of the Gonetiiution of india apart from if being

violative of AP. State Re organizatic on Act, 2Od¢

IA NO: 1 OF g094

Petition under Se ation - 154

x

CPO Praying fat In the clreumstan 28s

St

stated in the aff davit fled in SUbOENT OF Ure pefiilen, the High Court may be

pleased to suspend the operation We oimpugned orders issued

G.O.Ms.No. 74, OLS-1TO-202 1 péhiding disposal of tie WEP No S585 of 202

on the file of the Hi HORE Court,

oe

afidavit Med in Support thereof a

OS 2020 é0.07 2022, 16.9 8.202
& 26.09.2024 Trade herein and ¢ sp

Raa Madiraly, Advocate for the @ Patitic ners and of learned QE for Sergi cas hy

ce

or Re espondents, made the folloy ving

QRBER :

OST 2021, 20-44. 2029, Fif2nee.
8.

3, 29.09.2023, 03.04.2004 TAG S084.

Phe petition COMING on for hSaing, upon perusing the Patifien and the

ha the order of the on Sour dated

on heart ing (he arguments of Sq Srinivasa

At request of both the e coun Sal, posfon 17.40. £024 af 3 18 Pp. mn.

interim order granted earlier

TRUE Copyr

by this Court js extended HN then.

A
SO



Yo

TO.

W

12.
POR

Two €Cs to the GLP. for Services-IV, High Court of AP. at Amaravall
(OUT) i

Two OCs to GP for Panchayat Raj and Rural Development, High Court
of Andhra Pradesh, [OUT]

One CC to Sri Dr.k Lakshmi Narasimha Rao, Advocate(QPUC}

One CC to Si GV Shivaji, Advocate(OPUC)

One GO to Sf Srinivas Rao Badduluri, Advecate(OPUC)

Gine CC to Sri N.Bharath Babu, Advocate(OQPUC})

Qne CC to Si M. Srinivasa Rao, Advocate(OPUC}

One CC to Sri KR. Lakshmi Narasimha, Advocate(QPUC)

One CC to Sri V.Nitesh, Advocate (OPLUC)

One CC to Sri MLR. Tagore, Advocate (OPUIC)

One CC to Sr. N. Ashwani Kumar, Advocate (OPUC}

One spare copy



HIGH COURT

Or RMR J

DATED (03.10.2024.

NOTE: POST ON 17.40.2024 AY 2.18 POM.

ORDER

WP Nos, 24572. 24543, 24849, 24996 € 28850 of 221 INTERIM ORDER EXTENDED tte