Section 72(1)(vii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

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Union of India - Subsection

Section 72(1)(vii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(vii)if no claimant appears within a period of six months from the date of death or escape of a child, the valuables and other articles and money deposited in the name of the child shall be disposed of as per the decision taken by Management Committee under rule 39 of these rules.

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Union of India - Subsection

Section 72(1)(vii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016