Madhya Pradesh High Court
Shri Vinod Kumar Sharma vs The State Of Madhya Pradesh on 4 December, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRR-315-2015 The High Court Of Madhya Pradesh CRR-315-2015 (SHRI VINOD KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH) 53 Jabalpur, Dated : 04-12-2019 List this case along with Cr. Rev. No.166/2015.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE pn Digitally signed by PANKAJ NAGLE Date: 05/12/2019 10:37:29