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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4) in Rajiv Gandhi University of Health Sciences Act, 1994

(4)The headquarters of the University [shall be at Ramanagara] [Substituted by Act 20 of 2007 w.e.f. 10.8.2007] and it may establish additional campuses at such other places with the prior approval of the Government within the State as it may deem fit and appropriate.