Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(8) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (8)The Kulpati shall exercise general control over the affairs of the Vishwavidyalaya ans shall give effect to the decisions of the authorities of the Vishwavidyalaya.
