Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Goa - Subsection Section 56(d) in The Goa, Daman and Diu School Education Rules, 1986 (d)if one or more of the conditions for the recognition of a school or the grant of any aid to a school have been violated:
