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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(i) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(i)to determine and regulate all policies relating to the affairs of the University in accordance with this Act and the Statues made threreunder.