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[Cites 0, Cited by 0] [Section 266] [Entire Act]

State of Mizoram - Subsection

Section 266(b) in Mizoram Excise Rules, 1983

(b)Inspector will, immediately upon the detection of a case, submit a special report to the Superintendent of Excise, a copy of the report being at the same time submitted to the Sub- divisional Officer if the Inspector is stationed in a sub- division.