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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in The Tamil Nadu (Added Territories) Extension of Laws Act, 1962

(2)Section 10 shall be deemed to have come into force on the 26th day of January, 1961; and the rest of this Act shall come into force on such dale as the State Government may, by notification, appoint.