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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1)(b) in The Sikh Gurdwaras Act, 1925

(b)providing for the custody and investment of the funds of the Board and prescribing the procedure by which sanction of the Board may be accorded to the deposits of surplus funds in specified banks;