Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(e) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(e)to consider and determine the nature and extent of the promotional activities and other assistance programme for the member societies to be undertaken by the Federation,