Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(1)(vi) in The Howrah Improvement Act, 1956

(vi)the sewering and draining of such streets and the provision therein of water, lighting and other sanitary conveniences ordinarily provided in municipalities;