Section 69(2)(iii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(2)(iii) in Income Tax Rules, 1962

(iii)the construction of the house should be commenced within six months of the withdrawal and should be completed within one year from the date of the commencement of the construction;

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Union of India - Subsection

Section 69(2)(iii) in Income Tax Rules, 1962