Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(c) in The Goa Coaching Classes (Regulation) Act, 2001 (c)"chief of coaching class" means any person appointed by the proprietor, by whatever name, who is in-charge of, or is responsible for conducting such a coaching class;
