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State of Punjab - Section

Section 46 in Punjab State Veterinary Council Rules, 1997

46. Travelling Allowance and daily allowance. [(Section 42(2) and Section 65(2)(f)].

- The members of the service for journeys undertaken in connection with the affairs of the Punjab Council within and outside the State of Punjab with the permission of the President of the Punjab Council in the case of Registrar and with the permission of the Registrar, in the case of others, shall be paid travelling allowance and daily allowance in accordance with the rules as are applicable to the employees of the State Government of corresponding status.