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State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019

8. Salary.

(1)The appointees on academic arrangement basis under these rules shall be paid a consolidated monthly salary as per the following scale :-
S.No. Category Pay Scale for regular Candidates Retired Officers from Government Institutions   Candidates from open market
1 2 3 4   5
1. Professor L-13(1,23,100-2,15,900) Last pay drawn minus pension and commutedportion of pension, subject to minimum total emoluments(including pension and commuted portion of pension) being equalto the revised basic pay corresponding to the minimum of theprerevised scale of the post as per SRO-193 dated 24-04-2018 +dearness allowance   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
2. Associate Professor L-12(78,800-2,09,200) Last pay drawn minus pension and commutedportion of pension, subject to minimum total emoluments(including pension and commuted portion of pension) being equalto the revised basic pay corresponding to the minimum of thepre-revised scale of the post as per SRO-193 dated 24-04-2018 +dearness allowance   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
3. Assistant Professor L-11(67,700-2,08,700) Last pay drawn minus pension and commutedportion of pension, subject to minimum total emoluments(including pension and commuted portion of pension) being equalto the revised basic pay corresponding to the minimum of thepre-revised scale of the post as per SRO-193 dated 24-04-2018 +dearness allowance   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
4. Lecturer L-9(52,700-1,66,700) Last pay drawn minus pension and commutedportion of pension, subject to minimum total emoluments(including pension and commuted portion of pension) being equalto the revised basic pay corresponding to the minimum of thepre-revised scale of the post as per SRO-193 dated 24-04-2018 +dearness allowance   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
5. Registrar/Demonstrator/Tutor/MedicalOfficer L-9(52,700-1,66,700) Not applicable   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
6. Nurses, Para-Medical/Para-Dental/TechnicalStaff As may beapplicable Last pay drawn minus pension and commutedportion of pension, subject to minimum total emoluments(including pension and commuted portion of pension) being equalto the revised basic pay corresponding to the minimum of thepre-revised scale of the post as per SRO-193 dated 24-04-2018 +dearness allowance   Consolidated pay equal to the revised basic paywhich corresponds to the minimum of the pre-revised scale forthe post as per SRO-193 dated 24-04-2018 + dearness allowance.
Provided that the Professors and Associate Professors appointed according to these rules in new Medical Colleges viz., Government Medical College, Anantnag, Baramulla, Doda, Kathua and Rajouri will be entitled to additional monthly incentive of Rs. 50,000/- and Rs. 45,000/- respectively.
(2)The appointee shall also be entitled to house rent allowance as applicable to in-service candidates carrying the minimum of the pre-revised scale of the post subject to fulfillment of the conditions provided under the relevant rules in this regard. An appointee shall not be entitled to any other monetary benefits whatsoever.
(3)Staff engaged on teaching posts shall be put on Teaching and Research duties and shall not be assigned any administrative duties at any level, like the positions of Principal, Head of the Department and Head of the Unit.