Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 30 in The Rajasthan Molasses Rules, 1985 30. Molasses from the measuring or weighing tanks shall be run to the storage tanks through a closed pipe or close conduct. Any fittings and connections for steam pipe on this closed pipe shall be properly sealed or locked with excise locks.
