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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(5)(i) in Telangana Universities Act, 1991

(i)if such interpretation was given at a meeting of the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.], the appeal shall lie to the Chancellor direct;