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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1)(c) in The Goa Lokayukta Act, 2011

(c)other remedies are available to the complainant and in the circumstances of the case it would be more proper for the complainant to avail of such remedies;