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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(ii) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(ii)the seniority inter se of persons appointed to a post in a particular category by direct recruitment on the basis of one and the same selection except those who do not join service when a post is offered to them within a period of six weeks from the date of issue of order or longer if extended by the Appointing Authority, shall follow the order in which their names have been placed in the list prepared under Rule 24 of these Rules;