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State of Uttar Pradesh - Section

Section 13 in U.P. Information Department Film Photo Unit Service Rules, 1993

13. Physical fitness.

- No candidate shall be appointed to a post in the service unless he be in a good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a Medical Certificate of fitness from Medical Board/Chief Medical Officer, as the case may be :Provided that a Medical Certificate of fitness shall not be required from a candidate recruited by promotion.