Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Chattisgarh - Subsection Section 51(2) in Chhattisgarh Police Act, 2007 (2)Regulations and its amendment made under this Act shall be notified in the Official Gazette and such notification shall be come into force alter its publication in the Official Gazette.
