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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)Procedure on death of Pensioner - Pension can be drawn for the day of a Pensioner's death. On the death of pensioner, the payment of arrears shall not be made to the heirs of the deceased pensioner without fresh authority from the Controller who shall issue such authority after receiving advice from the Secretary.