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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(j) in The Orissa State Aid to Industries Act, 1978

(j)the lending of services of experts or persons in the service of the Government for starting or advising an industry free of charge or on favourable terms ; and