Madhya Pradesh High Court
Vidhyawati Shrivastva vs The State Of Madhya Pradesh on 20 January, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
The High Court Of Madhya Pradesh
WP No. 18571 of 2020
(VIDHYAWATI SHRIVASTVA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Jabalpur, Dated : 20-01-2022
Heard through Video Conferencing.
Shri Prakhar Galaw, learned counsel for the petitioner.
Shri Devdatt Bhave, learned Panel Lawyer for the respondents/State.
List this case alongwith R.P.No.1014/2020.
(S. A. DHARMADHIKARI) JUDGE vinay* Signature Not Verified SAN Digitally signed by VINAY KUMAR BURMAN Date: 2022.01.20 18:19:23 IST