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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(a) in Kerala Preservation of Trees Act, 1986

(a)in the case of first offence, with imprisonment for a term which shah not be less than six months but which may extend to two years, and with fine which shall not be less than five hundred rupees but which may extend to two thousand rupees; and