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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(h) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(h)structural steel or prefabricated parts are not subjected to Stress prejudicial to their stability while they are stored or transported or raised or set down.