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State of Madhya Pradesh - Section
Section 254 in The M.P. Land Revenue Code, 1959
254. [ [Deleted by M.P. Act No. 23 of 2018]
***]| 254. Performance of duties of Gram Sabha by Patel.- Any function assigned to a Gram Sabha under this chapter shall be performed by the patel until a Gram Sabha is duly constituted under Section 232. |