Supreme Court - Daily Orders
R.M. Subramanian Chettiar (Dead) Thro ... vs S. Chockalingam Chettiar (Dead) Thro ... on 14 December, 2022
Bench: S. Abdul Nazeer, Hima Kohli
ITEM NO.35 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21936/2022
(Arising out of impugned final judgment and order dated 26-08-2022
in ASMD No. 70/2000 passed by the High Court of Judicature at
Madras, Bench at Madurai)
R.M. SUBRAMANIAN CHETTIAR (DEAD) THRO LR Petitioner(s)
VERSUS
S. CHOCKALINGAM CHETTIAR (DEAD) THRO LRS & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.187263/2022-EXEMPTION FROM FILING
O.T.)
Date : 14-12-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. A.Sirajudeen,Sr.Adv.
Mrs. Revathy Raghavan, AOR
Ms. Divya Singhvi,Adv.
Mr. T.R.Sudarshan,Adv.
For Respondent(s)
Mr. G. Balaji, AOR
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order. The Special Leave Petition is, accordingly, dismissed.
Pending application also stands disposed of.
(ANITA MALHOTRA) (KAMLESH RAWAT)
Signature Not Verified
AR-CUM-PS COURT MASTER
Digitally signed by
Anita Malhotra
Date: 2022.12.17
11:25:25 IST
Reason: