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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(a) in The West Bengal Advocates Welfare Fund Act, 1991.

(a)The meetings of the Trust Committee shall be convened by the Secretary of the Trust Committee with the approval, or under the direction, in writing, of the Chairman, or the Working Chairman of the Trust Committee, and the date, time and place of such meetings shall be such as may be fixed by the Chairman, or the Working Chairman, of the Trust Committee.