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Gauhati High Court

Indira Newar vs Union Of India And 5 Ors on 30 May, 2019

Author: Manojit Bhuyan

Bench: Manojit Bhuyan, Prasanta Kumar Deka

                                                                    Page No.# 1/35

GAHC010271842018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : WP(C) 8490/2018

            1:INDIRA NEWAR
            W/O- LT CHABID PRADHAN @ SABIT NEWAR, VILL- ROWMARI, P.S.
            MAZBAT, DIST- UDALGURI

            VERSUS

            1:UNION OF INDIA AND 5 ORS.
            REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
            AFFAIRS, SHASTRI BHAWAN, TILOK MARG, NEW DELHI-1

            2:ELECTION COMMISSION OF INDIA
             NEW DELHI-1

            3:THE STATE OF ASSAM
             REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
             MINISTRY OF HOME DEPTT.
             DISPUR
             GHY-6

            4:THE STATE CO-ORDINATOR
             NRC
            ASSAM
             BHANGAGARH
             GHY-5

            5:THE DY. COMMISSIONER
             UDALGURI

            6:THE SUPERINTENDENT OF POLICE (B)
             UDALGUR

Advocate for the Petitioner   : MR. M P SARMA

Advocate for the Respondent : ASSTT.S.G.I.
                                                        Page No.# 2/35




Linked Case : WP(C) 7316/2018

1:MAYA CHETRI
W/O- SRI GOPAL CHETRI
 R/O- ADIMGIRI
 DURGASAROBAR
 GHY
 P.S. BHARALUMUKH
 DIST- KAMRUP (M)
ASSAM
 PIN- 781009


VERSUS

1:UNION OF INDIA AND 7 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
HOME DEPTT./MINISTRY OF HOME AFFAIRS
NEW DELHI
PIN- 110001

2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6
ASSAM

3:THE ELECTION COMMISSION OF INDIA
OFFICE OF THE ELECTION COMMISSION OF INDIA REP. BY THE SECY. TO
THE COMMISSION
NEW DELHI- 110001

4:THE STATE CO-ORDINATOR
NRC
ACHYUT PLAZA
BHANGAGARH
GHY-5
ASSAM

5:THE REGIONAL FOREIGNERS REGISTRATION OFFICER
ULUBARI
GHY
                                               Page No.# 3/35

KAMRUP (M)
ASSAM
PIN- 781007

6:THE DY.. COMMISSIONER
GHY
KAMRUP (M)
ASSAM
PIN- 781001

7:THE SUPERINTENDENT OF POLICE (B)
GHY
DIST- KAMRUP (M)
ASSAM
PIN- 781001

8:THE OFFICER-IN-CHARGE
BHARALUMUKH P.S.
GHY
DIST- KAMRUP (M)
ASSAM
PIN- 781009

Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : SC
NRC



Linked Case : I.A.(Civil) 4190/2018

1:SMT. MOSTIMAYA LIMBU
W/O- SRI LAKHAN BAHADUR RAI
 D/O- SRI JAGOT LIMBU @ JAGOT BAHADUR LIMBU
 R/O- VILL- RAMPUR
 MERAPANI
 PS MERAPANI
 PIN-785705
 PO MERAPANI
 DIST- GOLAGHAT
ASSAM


VERSUS

1:UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY
DEPTT. OF HOME
                                                  Page No.# 4/35

NEW DELHI-110001

2:STATE OF ASSAM
REP. BY THE COMM. AND SECY.
DEPTT. OF HOME
DISPUR
GHY-6

3:THE ELECTORAL REGISTRATION OFFICER
GOLAGHAT
ASSAM
PIN-785621

4:THE DY. COMMISSIONER
GOLAGHAT
PIN-785621

5:THE SUPERINTENDENT OF POLICE (BORDER)
GOLAGHAT
PIN-785621

6:THE OFFICER-IN-CHARGE
MERAPANI PS
PIN-785705

Advocate for the Petitioner : MR. N N UPADHAYA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 4983/2018

1:SMT. TARA DEVI
 D/O- LT DHAN BAHADUR CHETRY
W/O- SRI SANKAR CHETRY
 R/O- VILL- AMGURI GAON
 P.O. BERIGAON
 P.S. BAPATHAR
 DIST- GOLAGHAT
ASSAM


VERSUS

1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY.
GOVT. OF ASSAM
HOME DEPTT.
                                              Page No.# 5/35

DISPUR
GHY-6

2:THE DY. COMMISSIONER
GOLAGHAT
DIST- GOLAGHAT
ASSAM
PIN- 785702

3:THE SUPERINTENDENT OF POLICE
GOLAGHAT
DIST- GOLAGHAT
ASSAM
PIN- 785702

4:THE ELECTORATE REGISTRATION OFFICER
GOLAGHAT LAC
DIST- GOLAGHAT
ASSAM
PIN- 785702

5:THE UNION OF INDIA
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-1

6:THE STATE CO-ORDINATOR OF NRC
PO AND PS BHANGAGARH
DIST- KAMRUP (M)
GHY-5
ASSAM

Advocate for the Petitioner : MR P N SARMA
Advocate for the Respondent : SC
F.T



Linked Case : WP(C) 7520/2018

1:KARNA BAHADUR DARJEE @ KARNA LABUR
 S/O. LT. HARKA BAHADUR LABUR @ DARJEE
 PRESENTLY RESIDING AT VILL. NO.1
 NALBARI
 P.O. SOOTEA
 PIN-784175
 P.S. SOOTEA
 DIST. BISWANATH
                                                     Page No.# 6/35

ASSAM
PERMANENT R/O. TEWARIPAL
MOUZA AND P.S. SOOTEA
DIST. BISWANATH
ASSAM.


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI-781006.

3:THE DY. COMMISSIONER
BISWANATH
DIST. BISWANATH
ASSAM-784176.

4:THE SUPDT. OF POLICE (B)
BISWANATH
DIST. BISWANATH
ASSAM-784176.

5:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
G.S. ROAD
LACHIT NAGAR
GUWAHATI
ASSAM-781003.

6:THE ELECTION COMMISSIONER OF INDIA
REP. BY CHIEF ELECTION COMMISSIONER OF INDIA
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI-110001.

Advocate for the Petitioner : MR. K BORUAH
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 7014/2017
                                                     Page No.# 7/35


1:JIBAN SARMAH
 S/O LT. SHYAMLAL SARMAH R/O VILL- PURANIBHETI CHENGELIMORA
P.O. PANPUR
 P.S. JAMUGURI DIST. SONITPUR
ASSAM
 PIN - 784180.


VERSUS

1:THE UNION OF INDIA and 4 ORS.
REP. BY THE SECRETARY
GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI -6.

3:THE DEPUTY COMMISSIONER
SONITPUR
P.O. TEZPUR
DIST. SONITPUR
ASSAM

4:THE SUPERINTENDENT OF POLICE B
SONITPUR
P.O. TEZPUR DIST. SONITPUR
ASSAM

Advocate for the Petitioner : MR.A ADHIKARY
Advocate for the Respondent :



Linked Case : WP(C) 5641/2018

1:AMBIKA DEVI @ AMBIKA DEVI DIMAL
WIFE OF DILLIRAM DULAL
 DAUGHTER OF LATE GANGADHAR DIMAL @ GANGADHAR @ GODADAR
VILL. SHYAMJULI
 P.S. SILAPATHAR
 DIST. DHEMAJI
                                                     Page No.# 8/35

ASSAM
PIN-


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
THE MINISTRY OF HOME AFFAIRS
SHASTRI BHAWAN
TILOK MARG
NEW DELHI-1.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI- 781006.

3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN SADAN ASOKA ROAD
NEW DELHI. PIN-

4:THE DEPUTY COMMISSIONER
DHEMAJI
DIST. DHEMAJI
ASSAM
PIN-

5:THE SUPERINTENDENT OF POLICE (BORDER)
DHEMAJI
DIST. DHEMAJI
ASSAM. PIN-

6:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
GUWAHATI- 871005
PIN- 784001.

Advocate for the Petitioner : MR. L R MAZUMDER
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 2970/2017
                                                 Page No.# 9/35

1:TANKA UPADHYAY @ TANKA PRASAD
 S/O- SRI MAHESWAR UPADHYAY
 PRESENTLY RESIDING AT VILL NO.1
 BORDIKARAI
 P.O- RANGACHAKUA
 DIST- SONITPUR
ASSAM
 PIN- 784001


VERSUS

1:THE STATE OF ASSAM and 4 ORS.
REPRESENTED BY THE COMMISSIONER and SECRETARY
GOVT OF ASSAM
HOME DEPT
DISPUR
GUWAHATI
PIN- 781006

2:THE DEPUTY COMMISSIONER
DIST- SONITPUR
TEZPUR
ASSAM
PIN- 784001

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001

4:THE ELECTORATE REGISTRATION OFFICER
DIST- SONITPUR
TEZPUR
ASSAM
PIN- 784001

5:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001

Advocate for the Petitioner : MR.D DOLEY
Advocate for the Respondent : ASSTT.S.G.I.
                                                    Page No.# 10/35


Linked Case : WP(C) 5015/2018

1:TANKA BAHADUR NEWAR
 S/O. LATE SIV RAJ NEWAR
 R/O. VILL. GERUA NEPALI PARA
 P.O. SIMLITOLA
 P.S. RANGJULI
 DIST. GOALPARA
ASSAM
 PIN 783130.


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF HOME
DISPUR
GUWAHATI-06.

3:ELECTION COMMISSION OF INDIA
INDIA

4:STATE COORDINATOR
NRC.

5:THE DEPUTY COMMISSIONER
GOALPARA
ASSAM.

6:THE SUPERINTENDENT OF POLICE (B)
GOALPARA
ASSAM.

Advocate for the Petitioner : MR N N UPADHYAYA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 614/2018

1:PURNA CHAPGAI
                                                Page No.# 11/35

S/O. LATE SHYAMLAL CHAPGAI
R/O. VILLAGE NO. 1 JOISIDHI
P.S. SOOTEA
DIST. SONITPUR (ASSAM)
PIN-784001.


VERSUS

1:THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI.

2:THE STATE OF ASSAM
THROUGH THE COMMISSIONER AND SECRETARY
DEPARTMENT OF HOME
GOVT. OF ASSAM
DISPUR
GUWAHATI-6

3:THE SUPERINTENDENT OF POLICE
SONITPUR
SONITPUR
TEZPUR-784001

4:THE DEPUTY COMMISSIONER
SONITPUR
TEZPUR-784001.

Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 4272/2016

1:THAGENDRA BOJGAI
 S/O- LT. PADMALAL BOJGAI
 PERMANENT R/O VILL.- PANPUR
 PURANIBHETI
 P.O. and P.S.- JAMUGURI
 DIST.- SONITPUR
ASSAM.


VERSUS

1:THE UNION OF INDIA and 3 ORS
                                                        Page No.# 12/35

REP. BY COMMISSIONER and SECY.
HOME AFFAIRS
GOVT. OF INDIA
NEW DELHI.

2:THE STATE OF ASSAM
REP. BY COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
HOME POLITICAL DEPTT.
DISPUR
GHY- 6.

3:THE SUPERINTENDENT OF POLICE B
SONITPUR
TEZPUR
ASSAM.

4:THE DY. COMMISSIONER
SONITPUR
TEZPUR
ASSAM.

Advocate for the Petitioner : MR.K K SHARMA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 4317/2016

1:SMTI BIMALA DEVI
W/O SRI PREM PRASAD UPADHYAY R/O VILL - NO. 1
 JAISIDHI P.S. SOOTEA DIST. BISWANATH
ASSAM PIN- 784182


VERSUS

1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER and SECRETARY
GOVT. OF ASSAM
HOME DEPT. DISPUR
GUWAHATI - 781006.

2:THE DEPUTY COMMISSIONER
BISWANATH
DIST. BISWANATH
BISWANATH CHARIALI
ASSAM
PIN - 784176.
                                                Page No.# 13/35


3:THE SUPERINTENDENT OF POLICE
TEZPUR
DIST. SONITPUR
ASSAM
PIN - 784001.

4:THE SUPERINTENDENT OF POLICE
BISWANATH DIST. BISWANATH BISWANATH CHARIALI
ASSAM PIN - 784176.

5:THE ELECTORATE REGISTRTION OFFICER
DIST. BISWANATH
BISWANATH CHARIALI
ASSAM PIN -784176.

6:THE UNION OF INDIA
REP. BY THE SECRETARY
MINISTRY OF HOME AFFIARS
NEW DELHI-110001.

Advocate for the Petitioner : MR.P N SHARMA
Advocate for the Respondent : SC
C.G.C.



Linked Case : WP(C) 959/2017

1:SMT. BEDA MAYA DEVI
W/O SRI SIBA PRASAD PARAJULI
 R/O NO.2
 JAISIDHI
 P.S. SOOTEA
 DIST- BISWANATH
ASSAM
 PIN-784182


VERSUS

1:THE STATE OF ASSAM and 5 ORS.
REP. BY THE COMMISSIONER AND SECY.
GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6
                                                  Page No.# 14/35

2:THE DY. COMMISSIONER
BISWANATH
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001

4:THE SUPERINTENDENT OF POLICE
BISWANATH
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

5:THE ELECTORATE REGISTRATION OFFICER
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

6:THE UNION OF INDIA
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-1

Advocate for the Petitioner : MR.A R TAHBILDAR
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 5016/2018

1:PABITRI UPADHYAY@ PABITRA UPADHYAY
W/O- SRI DAMBARU UPADHYAY
 R/O- VILL- MINGMANG TARAJAN
 P.S- GOGAMUKH
 DIST- DHEMAJI
ASSAM
 PIN- 787057
                                                   Page No.# 15/35

VERSUS

1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY
GOVT OF ASSAM
HOME DEPTT
DISPUR
GUWAHATI- 06

2:THE DEPUTY COMMISSIONER
DHEMAJI
DIST- DHEMAJI
ASSAM
PIN- 787057

3:THE SUPERINTENDENT OF POLICE(B)
DHEMAJI
DIST- DHEMAJI
ASSAM
PIN- 787057

4:THE ELECTORATE REGISTRATION OFFICER
DIST- DHEMAJI
ASSAM
PIN- 787057

5:THE UNION OF INDIA
REP. BY THE SECRETARY
MIN OF HOME AFFAIRS
NEW DELHI- 110001

6:THE STATE COORDINATOR
NRC
P.O AND P.S- BHANGAGARH
DIST- KAMRUP(M)
GUWAHATI- 781005
ASSAM

Advocate for the Petitioner : MR. B CHETRI
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 6232/2018

1:RAM PRAKASH PAKKREL @ RAM PRASAD UPADHYA
 S/O LATE SINTAMONI UPADHYA @ DANDHIRAM PAKEREN
 R.O VILLAGE SHYAMJULI
                                                  Page No.# 16/35

DINOW
PS SILAPATHAR
DIST DHEMAJI
ASSAM



VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
THE MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN
TILOK MARG
NEW DELHI-01

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-781006

3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN SADAN ASOKA ROAD
NEW DELHI


4:THE DEPUTY COMMISSIONER
DHEMAJI
DIST DHEMAJI
ASSAM

5:THE SUPERINTENDENT OF POLICE(BORDER)
DHEMAJI
DIST DHEMAJI
ASSAM

6:THE STATE CO ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
GUWAHATI-781005

Advocate for the Petitioner : MR. L R MAZUMDER
Advocate for the Respondent : ASSTT.S.G.I.
                                         Page No.# 17/35

Linked Case : WP(C) 6168/2016

1:SURAMANI OZA
 S/O LT. RAGHUNATH OZA
 R/O VILL. NO.1 JAISIDHI
 P.S. SOOTEA
 DIST- BISWANATH
ASSAM
 PIN-784182


VERSUS

1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER and SECY.
GOVT. OF ASSAM
HOME DEPT.
DISPUR
GHY-6

2:THE DY. COMMISSIONER
BISWANATH
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001

4:THE SUPERINTENDENT OF POLICE
BISWANATH
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

5:THE ELECTORATE REGISTRATION OFFICER
DIST- BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

6:THE UNION OF INDIA
                                               Page No.# 18/35

REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-1

Advocate for the Petitioner : MS.N DAIMARI
Advocate for the Respondent : GA
ASSAM



Linked Case : WP(C) 6875/2016

1:SMT. MITHU CHETRI
 D/O. LT. NARBAHADUR CHETRI
W/O. LOK BAHADUR CHETRI
 R/O. DURGA SAROVAR
 P.O. and P.S. BHARALUMUKH
 DIST. KAMRUP M
ASSAM
 PIN-


VERSUS

1:THE UNION OF INDIA and 3 ORS
THROUGH THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
GRIHA MANTRALAYA
NEW DELHI
PIN

2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY.-06.

3:THE SUPDT. OF POLICE B
CITY
KAMRUP
PIN-781001.

4:THE DEPUTY COMMISSIONER
KAMRUP M
ASSAM.

Advocate for the Petitioner : MR.K K SHARMA
Advocate for the Respondent : GA
                                                   Page No.# 19/35

ASSAMR-2-4



Linked Case : WP(C) 572/2018

1:KUSUM CHIKTAL @ KUSUM DEVI
 W/O TULSI PRASAD POWREL
R/O VILL- BALIJURI
P.S. SOOTEA
PIN - 784001

DIST. SONITPUR
ASSAM


VERSUS

1:THE UNION OF INDIA AND 3 ORS
MINISTRY OF HOME AFFAIRS
NEW DELHI.

2:THE STATE OF ASSAM
THROUGH THE COMMISSIONER AND SECRETARY
DEPARTMENT OF HOME
GOVT. OF ASSAM

DISPUR
GUWAHATI-6.

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR- 784001.

4:THE DEPUTY COMMISSIONER
SONITPUR
TEZPUR- 784001.

Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 3648/2016

1:LAKSHMI PRASAD SHARMA @ LAKHI PRASAD SHARMA and 7 ORS
 S/O- DHARAMLAL SHARMA @ DHARMALAL SHARMA @ DHARMAL
JOSHI.
                                              Page No.# 20/35


2: SARAWSWATI DEVI
W/O- LAKSHMI PRASAD @ LAKHI PRASAD SHARMA.

3: DHAN PRASAD SHARMA
S/O- LT. PITAMBAR SHARMA

4: INDRA DEVEI @ INDRA KUMARI DEVI
W/O- DHAN PRASAD SHARMA

5: KESHU POUDEL
S/O- NARAYAN POUDEL

6: KHEM KUMARI POUDEL
W/O- SRI KESHU POUDEL

7: NETRA PRASAD SHARMA
S/O- LT. PITAMBAR SHARMA

8: MAYA DEVI
W/O- NETRA PRASAD SHARMA
ALL ARE R/O- 8TH MILE AMERIGOG
JORABAT
P.O.- AMERIGOG
P.S.- DISPUR
MOUZA- BELTOLA
GUWAHATI
DIST.- KAMRUP M
ASSAM.
VERSUS

1:ELECTION COMMISSION OF INDIA and 6 ORS
THROUGH ITS SECY.
NIRBACHAN BHAWAN
NEW DELHI- 1.

2:THE CHIEF ELECTORAL OFFICER
ASSAM
DISPUR
GHY - 6.

3:THE DY. COMMISSIONER
KAMRUP M
ASSAM
GHY- 1.

4:THE ELECTORAL REGISTRATION OFFICER
52 NO. DISPUR LAC
                                                        Page No.# 21/35

GHY- 6
KAMRUP M
ASSAM.

5:THE UNION OF INDIA
THROUGH THE MINISTRY OF PARLIAMENTARY AFFAIRS
NEW DELHI.

6:THE STATE OF ASSAM
PARLIAMENTARY AFFAIRS
DISPUR
GHY- 6.

7:THE SUPERINTENDENT OF POLICE
KAMRUP M
GHY- 1
DIST.- KAMRUP M
ASSAM.

Advocate for the Petitioner : MR.N HOSSAIN
Advocate for the Respondent : GA
ASSAM



Linked Case : WP(C) 7153/2016

1:HEM PRASAD SARMA @ HEM PRASAD POUREL
 S/O. SRI DEO NARAYAN SARMA @ SRI DEO NARAYAN POUREL
VILL. NO.2 BALIJURI
 P.S. SOOTEA
 P.O. RANGACHAKO
 DIST. BISHWANATH CHARALI
ASSAM.


VERSUS

1:UNION OF INDIA and 2 ORS
MINISTRY OF HOME AFFAIRS
NEW DELHI.

2:THE STATE OF ASSAM
THROUGH THE COMM. and SECY.
DEPTT. OF HOME
GOVT. OF ASSAM
DISPUR
GHY.-06.
                                                     Page No.# 22/35


3:THE SUPDT. OF POLICE
SONITPUR
TEZPUR.

Advocate for the Petitioner : MR.D SARMA
Advocate for the Respondent :



Linked Case : WP(C) 7228/2018

1:BIJOY LABUR @ BIJOY DARJEE
 S/O- LT HARKA BAHADUR LABUR @ DARJEE
 R/O- TEWARIPAL
 MOUZA AND P.S. SOOTEA
 DIST- BISWANATH (ASSAM)
 PRESENTLY RESIDING AT VILL- BANGALI SILANIGAON
 18TH MILE
 MOUZA- BALIPARA
 P.S. CHARIDUAR
 P.O. 18TH MILE
 PIN-
 DIST- SONITPUR
ASSAM


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE MINISTRY OF HOME AFFAIRS
NEW DELHI-110001

2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6

3:THE DY. COMMISSIONER
BISWANATH
DIST- BISWANATH
ASSAM
PIN- 784176

4:THE SUPERINTENDENT OF POLICE (B)
BISWANATH
DIST- BISWANATH
                                                Page No.# 23/35

ASSAM
PIN- 784176

5:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
G.S.ROAD
LACHIT NAGAR
GHY
ASSAM
PIN- 781003

6:THE ELECTION COMMISSIONER OF INDIA
REP. BY CHIEF ELECTION COMMISSIONER OF INDIA
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI- 110001

Advocate for the Petitioner : MR. K BORUAH
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 650/2018

1:GITA DEVI ALIAS GITA NEWAR
W/O. SRI PURNA BAHADUR NEWAR
 R/O. VILLAGE PITHAGURI DOUL
 P.S. JAMUGURIHAT
 DISTRICT- SONITPUR
ASSAM
 PIN-784001


VERSUS

1:THE UNION OF INDIA AND 3 ORS.
MINISTRY OF HOME AFFAIRS
NEW DELHI.

2:THE STATE OF ASSAM
THROUGH THE COMMISSIONER AND SECRETARY
DEPARTMENT OF HOME
GOVT. OF ASSAM
DISPUR
GUWAHATI-6.

3:THE SUPERINTENDENT OF POLICE
SONITPUR
                                                Page No.# 24/35

TEZPUR-784001.

4:THE DEPUTY COMMISSIONER
SONITPUR
TEZPUR-784001

Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 7346/2016

1:DAL BAHADUR CHETRY
 S/O LT. CHANDRA BAHADUR CHETRY
 R/O VILL. NO.2
 BALIJURI
 P.S. SOOTEA
 DIST- BISWANATH
ASSAM
 PIN-784182


VERSUS

1:THE STATE OF ASSAM and 5 ORS.
REP. BY THE COMMISSIONER and SECY.
GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6

2:THE DY. COMMISSIONER
BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001

4:THE SUPERINTENDENT OF POLICE
BISWANATH
BISWANATH CHARIALI
                                               Page No.# 25/35

ASSAM
PIN-784176

5:THE ELECTORATE REGISTRATION OFFICER
BISWANATH
BISWANATH CHARIALI
ASSAM
PIN-784176

6:THE UNION OF INDIA
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-1

Advocate for the Petitioner : MS.N DAIMARI
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 4013/2018

1:SMT. MOSTIMAYA LIMBU
W/O- SRI LAKHAN BAHADUR RAI
 D/O- SRI JAGOT LIMBU @ JAGOT BAHADUR LIMBU
 R/O- VILL- RAMPUR
 MERAPANI
 PS MERAPANI
 PIN-785705
 PO MERAPANI
 DIST- GOLAGHAT
ASSAM


VERSUS

1:UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY
DEPTT. OF HOME
NEW DELHI-110001

2:STATE OF ASSAM
REP. BY THE COMM. AND SECY.
DEPTT. OF HOME
DISPUR
GHY-6

3:THE ELECTORAL REGISTRATION OFFICER
GOLAGHAT
                                                       Page No.# 26/35

ASSAM
PIN-785621

4:THE DY. COMMISSIONER
GOLAGHAT
PIN-785621

5:THE SUPERINTENDENT OF POLICE (BORDER)
GOLAGHAT
PIN-785621

6:THE OFFICER-IN-CHARGE
MERAPANI PS
PIN-785705

Advocate for the Petitioner : MR. B K BHATTACHARJEE
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 1175/2017

1:GANESH BAHADUR POWREL @ GANESH POWREL @ GANESH CHETRY @
GANESH KHARKA
 S/O SRI RATNA BAHADUR POWREL R/O VILL- NADIDHAR
 MUNDABASTI P.S. JAMUGURIHAT DIST. SONITPUR
ASSAM PIN - 784001.


VERSUS

1:THE STATE OF ASSAM and 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
HOME DEPT. DISPUR
GUWAHATI
PIN - 781006.

2:THE DEPUTY COMMISSIONER
SONITPUR
TEZPUR DIST.SONITPUR
TEZPUR
ASSAM
PIN - 784001.

3:THE SUPERINTENDENT OF POLICE B
SONITPUR
TEZPUR
                                                  Page No.# 27/35

DIST. SONITPUR
ASSAM
PIN - 784001.

4:THE ELECTORATE REGISTRATION OFFICER
DIST. SONITPUR
TEZPUR
ASSAM
PIN - 784001.

5:THE UNION OF INDIA
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI- 11001.

Advocate for the Petitioner : MR.A R TAHBILDAR
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 6211/2016

1:KEDAR ADHIKARI
 S/O KASHINATH ADHIKARI
 R/O TEZALPATTY
 P.S. SOOTEA
 DIST- BISWANATH
ASSAM
 PIN-784182


VERSUS

1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER and SECY.
GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6

2:THE DY. COMMISSIONER
BISWANATH
DIST- BISWANATH
BISWANTH CHARIALI
ASSAM
PIN-784176

3:THE SUPERINTENDENT OF POLICE
                                                   Page No.# 28/35

SONITPUR
TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001

4:THE SUPERINTENDENT OF POLICE
BISWANATH
DIST- BISWANATH
BISWANTH CHARIALI
ASSAM
PIN-784176

5:THE ELECTORATE REGISTRATION OFFICER
DIST- BISWANATH
BISWANTH CHARIALI
ASSAM
PIN-784176

6:THE UNION OF INDIA
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-1

Advocate for the Petitioner : MR.P N SHARMA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 8413/2018

1:PREMA @ PROMA LIMBU
W/O- PRODIP LIMBU
 D/O- LT PURNA KANTA LIMBU @ PURNAKANTA BAHADUR LIMBU
 R/O- VILL- CHALANG PATHER
 GHILADHARI MOUZA
 P.S. MERAPANUI
 DIST- GOLAGHAT
ASSAM
 PIN- 785621


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1
                                                     Page No.# 29/35


2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF HOME
DISPUR
GHY-6

3:THE ELECTION COMMISSION OF INDIA
NEW DELHI-01

4:THE NRC COORDINATOR
NATIONAL REGISTER OF CITIZEN (NRC)
ASSAM
BHANGAGARH
GHY-05

5:THE DY. COMMISSIONER
GOLAGHAT
ASSAM
PIN- 785621

6:THE SUPERINTENDENT OF POLICE (B)
GOLAGHAT
ASSAM
PIN- 785621

Advocate for the Petitioner : MR N N UPADHYAYA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 6710/2018

1:KAMAL KUMAR TAMANG
 S/O- LT BAL BAHADUR TAMANG (LIMBU)
 R/O- NO. 1 UTTAR DIMAKUCHI
 P.O. AND P.S. DIMAKUCHI

DIST- UDALGURI (ASSAM)
PIN- 784526


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI
                                                Page No.# 30/35

PIN- 110011

2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY.
GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
DISPUR
GHY-6
PIN- 781006

3:THE STATE COORDINATOR
OF NATIONAL REGISTRAR OF CITIZENSHIP (NRC)
ASSAM
BHANGAGARH
GHY-5
DIST- KAMRUP (ASSAM)
PIN- 781005

4:THE DY. COMMISSIONER
UDALGURI
P.O. AND P.S. UDALGURI (ASSAM)
PIN- 784509

5:THE SUPERINTENDENT OF POLICE (B)
UDALGURI
P.O. AND P.S. UDALGURI (ASSAM)
PIN- 784509

6:THE ELECTORATE REGISTRATION OFFICER
DIST- UDALGURI
ASSAM
PIN- 784509

Advocate for the Petitioner : MR. D SARMAH
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 3014/2019

1:TANGKAMAYA DEVI
W/O SRI SOMNATH CHETRY
 D/O SRI KHARGA BAHA @ KHARGA BAHADUR CHETRY
 R/O PANPUR HAKAMA GAON
 MOUZA- CHILABANDHA
 P.O.- PANPUR
 P.S.JAMUGURI
 DIST.- SONITPUR (ASSAM)
                                                    Page No.# 31/35

PIN-784180


VERSUS

1:THE UNION OF INDIA AND 7 ORS.
REP. BY THE MINISTRY OF HOME AFFAIRS
NEW DELHI-110001

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPTT. DISPUR
GUWAHATI-781006

3:THE DEPUTY COMMISSIONER
SONITPUR
DIST.-SONITPUR
TEZPUR
ASSAM
PIN-784001

4:THE DEPUTY COMMISSIONER
BISWANATH
DIST.-BISWANATH
ASSAM
PIN-784176

5:THE SUPERINTENDENT OF POLICE (B)
SONITPUR
DIST.-SONITPUR
TEZPUR
ASSAM
PIN-784001

6:THE SUPERINTENDENT OF POLICE (B)
BISWANATH
DIST.-BISWANATH
ASSAM
PIN-784176

7:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
G.S.ROAD
LACHIT NAGAR
GUWAHATI
ASSAM
PIN-781003
                                                       Page No.# 32/35

8:THE ELECTION COMMISSIONER OF INDIA
REP. BY CHIEF ELECTION COMMISSIONER OF INDIA
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI
PIN-110001

Advocate for the Petitioner : MR. P J SAIKIA
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 7934/2016

1:SMTI. NETRA MAYA CHETRI
W/O TILK BAHADUR CHETRI R/O NEPALI PARA P.S. DUDHNOI DIST.
GOLPARA
ASSAM.


VERSUS

1:UNION OF INDIA AND 4 ORS
REP. BY THE COMMISSIONER SECRETARY
MINISTRY OF FOREIGN AFFAIRS
DELHI.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI -06.

3:DIRECTOR GENERAL OF POLICE ADMN
GOVT. OF ASSAM
ULUBARI
GUWAHATI-07.

4:THE DEPUTY COMMISSIONER
GOALPARA P.O. and DIST. GOALPARA
ASSAM.

5:SUPERINTENDENT OF POLICE B
GOALPARA
P.O. and DIST. GOALPARA
ASSAM.
                                                Page No.# 33/35

6:ELECTORAL REGISTRATION OFFICER
GOALPARA
DIST. GOLPARA
ASSAM.

Advocate for the Petitioner : MR.R DHAR
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 761/2018

1:SADA KUMARI LIMBU ALIAS SADA KUMARI RAI
W/O. SRI BUDHA BAHADUR LIMBU
 R/O. VILLAGE TEZALPATTY
 P.S. SOOTEA
 PIN-784001
 DISTRICT-SONITPUR (ASSAM)


VERSUS

1:THE UNION OF INDIA AND 3 ORS
MINISTRY OF HOME AFFAIRS
NEW DELHI

2:THE STATE OF ASSAM
THROUGH THE COMMISSIONER AND SECRETARY
DEPARTMENT OF HOME
GOVT. OF ASSAM
DISPUR
GUWAHATI-6.

3:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR-784001

4:THE DEPUTY COMMISSIONER
SONITPUR
TEZPUR-784001

Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : WP(C) 623/2018
                                                                         Page No.# 34/35

             1:LILA DEVI
             W/O. SRI PURNA CHAPGAI
              R/O. VILLAGE NO. 1 JOISIDHI
              P.S. SOOTEA
              DISTRICT-SONITPUR (ASSAM)
              PIN-784001


             VERSUS

             1:THE UNION OF INDIA AND 3 ORS
             MINISTRY OF HOME AFFAIRS
             NEW DELHI.

             2:THE STATE OF ASSAM
             THROUGH THE COMMISSIONER AND SECRETARY
             DEPARTMENT OF HOME
             GOVT. OF ASSAM
             DISPUR
             GUWAHATI-6.

             3:THE SUPERINTENDENT OF POLICE
             SONITPUR
             TEZPUR-784001

             4:THE DEPUTY COMMISSIONER
             SONITPUR
             TEZPUR-784001.

             Advocate for the Petitioner : MR. P UPADHYAY
             Advocate for the Respondent : ASSTT.S.G.I.

                                       :: BEFORE ::
                        HON'BLE MR. JUSTICE MANOJIT BHUYAN
                      HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA


                                        O R D E R

30.05.2019 (Manojit Bhuyan, J) As agreed to by the counsels for the parties, list the matters on 25.07.2019, on Page No.# 35/35 which date an endeavour shall be made to finally dispose of the cases.

Writ petitioners are permitted to make reply to the affidavit filed on behalf of the Union of India.

The State of Assam is also permitted to file affidavit-in-opposition, if necessary.

                   JUDGE                                 JUDGE




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