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[Cites 0, Cited by 0] [Section 23A(7)] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(7)(c) in Rajasthan Animal Husbandry Service Rules, 1963

(c)in Services or Groups or Sections thereunder, where there arc more than two promotions then first promotion shall be made on the basis of seniority-cum-merit alone and promotions to subsequent higher posts shall be made on the basis of seniority-cum-merit and merit in the proportion of 50:50 except to the highest post.]