Punjab-Haryana High Court
Kitab Singh & Others vs Union Of India & Others on 9 February, 2012
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Revision No. 1986 of 2011
Date of Decision: 9.2.2012.
Kitab Singh & others .... Petitioners
Versus
Union of India & others .... Respondents
CORAM: HON'BLE MR. JUSTICE NAWAB SINGH Present: Mr. Hari Om Attri, Advocate, for the petitioners.
NAWAB SINGH.J (ORAL) For orders, see Civil Revision No. 1841 of 2011 titled Sada Ram & others vs. Union of Indian & others decided vide order of even date (February 9th, 2012).
9.2.2012. (NAWAB SINGH) SN JUDGE