Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 233 in The Coal Mines Regulations, 2011 233. Water and gas separation. - Water separation and removal equipment shall be installed at each degasification hole, at lower points in the main gas pipe line.
