Kerala High Court
Thayyil Nanu vs Saajitha on 25 August, 2023
Author: Sathish Ninan
Bench: Sathish Ninan
RFA No.205/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
IA.NO.1/2023 IN RFA NO. 205 OF 2023
OS 28/2018 OF SUB COURT, VATAKARA
PETITIONER/APPELLANT:
THAYYIL NANU,S/O. KUNHIRAMAN, AGED 74 YEARS, RESIDING AT
'SREENILAYAM' HOUSE, VALAYAM AMSOM DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT, PIN - 673517
RESPONDENTS/RESPONDENTS:
1. SAAJITHA, W/O. LATE T.C. KUNHABDULLA, AGED 45 YEARS, 'DREAM HOUSE'.
VM 16/294 A, PUTHUPPANAM AMSOM DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT, PIN - 673105.
2. AADHIL, S/O. T.C. KUNHABDULLA, AGED 25 YEARS, 'DREAM HOUSE'. VM
16/294 A, PUTHUPPANAM AMSOM DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT, PIN - 673105.
3. SHAMIL ABDULLLA, S/O. T.C. KUNHABDULLA, AGED 20 YEARS, 'DREAM
HOUSE'. PUTHUPPANAM AMSOM DESM, VATAKARA TALUK, KOZHIKODE DISTRICT,
PIN - 673105.
4. MINNU @ HADIYA ABDULLA, D/O. T.C. KUNHABDULLA, AGED 11 YEARS, REP.
BY HER MOTHER NEXT FRIEND SAAJITHA, W/O. LATE T.C. KUNHABDULLA, AGED
45 YEARS, 'DREAM HOUSE', PUTHUPPANAM AMSOM DESOM, VATAKARA
TALUK, KOZHIKODE DISTRICT, PIN - 673105.
5. T.C. MOIDU HAJI, S/O. KUNHABDULLA, AGED 80 YEARS, THAZHE CHANTHAM
KANDIYIL, AYANCHERI AMSOM, KADAMERI DESON, VATAKARA TALUK, KOZHIKODE
DISTRICT, KERALA STATE, PIN - 673105.
6. T.C. KUNHAMI, W/O. MOIDU HAJI, AGED 63 YEARS, THAZHE CHANTHAM
KANDIYIL, AYANCHERI AMSOM, KADAMERI DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT, KERALA STATE, PIN - 673105.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to pass order of
conditional attachment of an amount of Rs.40 lakhs in the hands of the
Special Tahsildar L.A.(NHAI)Vatakara LAC No.201 (XIII) Ndk and to direct
the respondents to furnish security failing which the conditional order of
attachment be made absolute.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.M.NARENDRA KUMAR, SRI.B.RAJESH (KOTTAYAM), SRI. HARSHADEV M.,
Advocates for the petitioner, the court passed the following:
RFA No.205/2023 2/2
ORDER
There will be an interim order of attachment of an amount of Rs.40 lakhs lying before the Special Tahsildar L.A (NHAI)Vatakara LAC No.201 (XIII) Ndk, for a period of one month.
Sd/- SATHISH NINAN, JUDGE 25-08-2023 /True Copy/ Assistant Registrar